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Delhi High Court - Orders

Cairn India Ltd & Ors vs Government Of India on 11 December, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~97
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(EFA)(COMM.) 15/2016
                                                CAIRN INDIA LTD & ORS                   .....Decree Holders
                                                               Through: Ms. Shruti Sabharwawl, Ms. Avlokita
                                                                          Rajvi and Mr. Sanskriti Sinha, Advs.
                                                                          for petitioner no.1.
                                                               versus

                                                GOVERNMENT OF INDIA                                                        .....Judgement Debtor
                                                            Through:                                           Mr. K.R. Sasiprabhu, Mr. Amitesh
                                                                                                               Mishra, Mr. Venkatesh Kaushik, Mr.
                                                                                                               Vishnu    Sharma,      Mr.    Manan
                                                                                                               Shishodia and Mr. Prakhar Agarwal,
                                                                                                               Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 11.12.2024 EX. APPL.(OS) 1989/2024 (filed on behalf of decree holder no.1 seeking to bring amended bank guarantee on record) List before another Bench, subject to the orders of Hon'ble the Judge In-charge (Original Side) on 12.12.2024.

SACHIN DATTA, J DECEMBER 11, 2024/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:57:22