Delhi High Court - Orders
Cairn India Ltd & Ors vs Government Of India on 11 December, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~97
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 15/2016
CAIRN INDIA LTD & ORS .....Decree Holders
Through: Ms. Shruti Sabharwawl, Ms. Avlokita
Rajvi and Mr. Sanskriti Sinha, Advs.
for petitioner no.1.
versus
GOVERNMENT OF INDIA .....Judgement Debtor
Through: Mr. K.R. Sasiprabhu, Mr. Amitesh
Mishra, Mr. Venkatesh Kaushik, Mr.
Vishnu Sharma, Mr. Manan
Shishodia and Mr. Prakhar Agarwal,
Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.12.2024 EX. APPL.(OS) 1989/2024 (filed on behalf of decree holder no.1 seeking to bring amended bank guarantee on record) List before another Bench, subject to the orders of Hon'ble the Judge In-charge (Original Side) on 12.12.2024.
SACHIN DATTA, J DECEMBER 11, 2024/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:57:22