Bombay High Court
Housing Development Finance ... vs Gurpreet Singh Alagh And Anr on 28 October, 2021
Author: M. S. Karnik
Bench: Makarand Subhash Karnik
23. wpl 23912-21.doc
Diksha Rane
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DIKSHA
signed by
DIKSHA
DINESH
ORDINARY ORIGINAL CIVIL JURISDICTION
DINESH RANE
Date:
WRIT PETITION (L) NO. 23912 OF 2021
RANE 2021.10.28
18:16:13
+0530
Housing Development Finance
Corporation Ltd. (HDFC Ltd.) ..Petitioner
vs.
Gurpreet Singh Alagh and anr. ..Respondents
------------
Mr. Prathamesh Kamat a/w. Mr. Shreesh Oak, Mr. Vijayak
Palande i/b. S.C. Legal for petitioner.
------------
C0RAM : DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: OCTOBER 28, 2021 P.C. :
At the request of learned advocate for the petitioner, stand over to tomorrow (October 29, 2021).
(M.S.KARNIK, J.) (CHIEF JUSTICE) 1/1