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Bombay High Court

Housing Development Finance ... vs Gurpreet Singh Alagh And Anr on 28 October, 2021

Author: M. S. Karnik

Bench: Makarand Subhash Karnik

                                                                   23. wpl 23912-21.doc

             Diksha Rane

         Digitally
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DIKSHA
         signed by
         DIKSHA
         DINESH
                              ORDINARY ORIGINAL CIVIL JURISDICTION
DINESH   RANE
         Date:
                               WRIT PETITION (L) NO. 23912 OF 2021
RANE     2021.10.28
         18:16:13
         +0530
                      Housing Development Finance
                      Corporation Ltd. (HDFC Ltd.)            ..Petitioner
                           vs.
                      Gurpreet Singh Alagh and anr.           ..Respondents
                                                ------------
                      Mr. Prathamesh Kamat a/w. Mr. Shreesh Oak, Mr. Vijayak
                      Palande i/b. S.C. Legal for petitioner.
                                                ------------

                                       C0RAM : DIPANKAR DATTA, CJ &
                                               M. S. KARNIK, J.

DATE: OCTOBER 28, 2021 P.C. :

At the request of learned advocate for the petitioner, stand over to tomorrow (October 29, 2021).
(M.S.KARNIK, J.) (CHIEF JUSTICE) 1/1