Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 65] [Entire Act] Union of India - Section Section 2 in Indian Railways Act, 1890. 2. [Repealed] [Repealed by the Repealing Act, 1938 (Act No. I of 1938), section 2 and Schedule.]
