Calcutta High Court
Asian Leather Ltd. & Anr vs K. M. C on 28 July, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1373 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ASIAN LEATHER LTD. & ANR.
Versus
K. M. C.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 28th July, 2009.
Appearance:
Mr.A.K.Das Adhikari, Sr.Advocate
For the respondent.
The Court :- Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one appeared for the petitioner. The writ petition is as such dismissed. Interim Orders, if any, are vacated.
(GIRISH CHANDRA GUPTA, J.) snn.
Asst.Registrar (CR).