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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(h) in Orissa School Education (Community Participations) Rules, 2000

(h)Insure excellence in overall performance of School children and review the progress of work of the School and other educational service after the examination is over;