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Himachal Pradesh High Court

Rajesh Kumar vs Smt. Anu Kumari on 23 January, 2023

Author: Virender Singh

Bench: Virender Singh

.

Rajesh Kumar Versus Smt. Anu Kumari Cr.MMO No.80 of 2023 23.01.2023 Present: Mr. Arun Kumar, Advocate, for the petitioner.

Cr.MMO No.80 of 2023 & Cr.MP No.276 of 2023 Summons issued against the respondents have not been received back either served or unserved. For awaiting the same, put up after four weeks.

Cr.MP No.346 of 2023 Learned counsel for the applicant/petitioner moved an application under Section 482 of the Code of Criminal Procedure for extension of time to deposit the amount as per order dated 16.01.2023, passed in Cr.MP No.276 of 2023.

Considering the factual position, the application is considered and allowed. Let, order dated 16.01.2023 be complied with within a period of six weeks from today. The application stands disposed of.

(Virender Singh) Vacation Judge January 23, 2023 (Rishi) ::: Downloaded on - 23/01/2023 20:31:41 :::CIS