Section 111(2)(n) in The M.P. Industrial Relations Act, 1960

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Madhya Pradesh - Subsection

Section 111(2)(n) in The M.P. Industrial Relations Act, 1960

(n)the form in which the memorandum of settlement shall be drawn under sub-section (1) of Section 43;

(nn)[ other matters to be prescribed under clause (d) of sub-section (5) of Section 44;] [Inserted by M.P. Act No. 41 of 1981 (w.e.f. 26-1-1982).]