Section 16(3)(iii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3)(iii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(iii)to prepare or cause to be prepared all schemes contemplated under clause (i) of section 8 and such schemes as may be necessary for carrying out the functions under section 10;

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State of West Bengal - Subsection

Section 16(3)(iii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966