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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Mormugao Harbour Craft Rules, 1976

(1)Whenever the tindal of any licensed harbour craft is changed, or any alteration in such craft is made so as to affect any of the particulars specified in the licence granted in respect of such craft, such change or alteration shall forthwith be reported by the owner thereof to the Deputy Conservator :Provided that, if such change or alteration takes place at a time when the habour craft is away from the port, it may be reported immediately on return of the harbour craft to the port.