Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 80 in The Explosives Rules, 2008 80. Storage of compatible explosives .-(1) Detonators or gun powder or fireworks shall be stored only in separate rooms or compartments meant for each in a magazine.(2)Paper caps or colour or star matches shall be stored in separate compartments.
