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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(21) in Assam Panchayat Act, 1994

(21)Social Welfare including Welfare of Handicapped Mentally Retarded. - (a) Promotion of social welfare programmes including welfare of handicapped, mentally retarded and destitute; procurement and supervision of distribution of foodstuff in social welfare programmes.
(b)Monitoring the old age and windows pensions and pensions of the handicapped.