Central Administrative Tribunal - Delhi
Lokesh Chand vs Union Of India Through on 29 July, 2015
Central Administrative Tribunal Principal Bench New Delhi O.A.2723/2015 New Delhi this the 29th Day of July, 2015 Honble Shri Sudhir Kumar, Member (Administrative) Honble Shri Raj Vir Sharma, Member (Judicial) Lokesh Chand, S/o. Sh.Hukam Chand, Aged about 40years, Badli Worker R/o. H.No. T-510, F-29/3, Gali No.21, Near Hanuman Mandir Baljit Nagar, New Delhi-110008 .. Applicant (By Advocate: Shri V.M. Srivastava) Versus 1. Union of India through Through its Secretary Ministry of Agriculture Krishi Bhawan Rafi Marg, New Delhi. 2. Delhi Milk Scheme Through its General Manager West Patel Nagar, New Delhi. .. Respondents O R D E R (ORAL)
By Honble Shri Sudhir Kumar, M(A):
Learned counsel for the applicant seeks leave and permission to withdraw the present OA, and to refile the same later, with better particulars attached to the re-drafted OA, which permission is granted. Accordingly, the present OA is dismissed as withdrawn.
(Raj Vir Sharma) (Sudhir Kumar) Member (A) Member (A) mk