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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(d) in Transfer of Property Act, 1977

(d)on payment or tender of the amount due in respect of the price, to execute a proper conveyance of the property when the buyer tenders it to him for execution at a proper time and place ;