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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(5)(i) in Veer Narmad South Gujarat University Act, 1965

(i)the Syndicate shall, before proposing the draft of such Statute, ascertain and consider the views of the officer, authority or Board concerned; and