Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(2) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

(2)Any [travel agent, excursion agent or guide] [Substituted by Act VI of 1982, Section 12.] whose name is removed from the register under sub-section (1) shall forthwith cease to be a travel agent.