Bombay High Court
Chetan Mohanrao Dhapodkar And Others vs Union Of India Thr. Secretary (Iedss ... on 12 October, 2022
Bench: S.B. Shukre, Anil Laxman Pansare
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NOS.2746/2014, 4682/2015, 4228/2017,
5143/2018, 3202/2019, 8508/2019, 8549/2019, 1753/2020,
1754/2020, 1778/2021, 1856/2021, 1857/2021, 1858/2021,
1859/2021, 1860/2021, 1861/2021, 3094/2021, 1698/2021,
1752/2021, 4657/2015, 4658/2015, 4674/2015, 3717/2021,
1748/2021, 7854/2017, 8159/2017 AND 7855/2017
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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CORAM : SUNIL B. SHUKRE
AND ANIL L. PANSARE, JJ.
DATE : 12.10.2022 Common order.
Heard the learned counsel for the respective parties.
2. Since petitioners in all these petitions are similarly situated as the petitioners in the group matters starting with Writ Petition No.3696/2018, theses petitioners would also be governed by order passed by this Court on 28.4.2022 in the said group matters giving them a part relief in following terms:-
"(i) That the Respondent State of Maharashtra will forthwith pay to each of the Petitioners Rs.75,000/- (rupees seventy-five thousand) per month as an ad hoc payment subject to further orders, adjustment etc, ::: Uploaded on - 14/10/2022 ::: Downloaded on - 14/10/2022 12:44:25 ::: wp1698.2021.odt 2/2 commencing from 1 April 2022 on every 15th day of the month till further orders. The amount shall be credited directly in the accounts of the Petitioners."
3. All these petitions shall be listed for final hearing on 21.11.2022 with connected matters.
(ANIL L. PANSARE, J.) (SUNIL B. SHUKRE J.) Tambaskar.
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