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Andaman and Nicobar Islands - Section

Section 96 in The Andaman and Nicobar Islands Port Rules, 2004

96. Agreement relating to ship-breaking.

- The owner, when required shall enter into formal agreement on such terms and conditions as may be laid down by the Deputy Conservator of Ports, regard being had to the circumstances of the case and the degree of risk involved in dismantling breaking up or destroying the vessel concerned.