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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(vii) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018

(vii)The number of bidding centers shall not be less than thirty and there shall be at least one electronically linked computer terminal at all the bidding centers.