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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(3) in The Karnataka Public Libraries Act, 1965

(3)'book' includes,-
(i)every volume,part or division of a volume, and pamphlet, in any language;
(ii)every sheet of music, map, chart or plan separately printed or lithographed;
(iii)newspapers, periodicals and other such materials;