Andhra Pradesh High Court - Amravati
Sisuhes Med In Support Therect Ang Ime ... vs 4 2 Ny on 4 December, 2025
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
PHURSDAY, THE FOURTH DAY OF DECEMBER,
RW THOUSAND AND TWENTY FIVE
-PRESENT:
THE HONOURABLE OR JUSTICE y. LAKSHMANA RAG
Se ANS
IA No. 1 OF 2035 =
IN
CRIMINAL REVISION CASE NO: 1343 OF 2049
Sehween:
a ri
KF ames, ~/O, Late OD. Nrishnaswamy, Aged about 43 years,
s
em
Py
ts
AND
Chittoor Mandal & Distric
Andhra Prade 28h, Arniaravath!
tht
pechon, the High Court may be pleased te io recall the NBW issued anainst
ws z a)
ine petdioner an O5 17.2085 in CILRLC. No. 1342 of 2079, Pending ONMsposal of
The revision com Hg on for hearing. upon oerusi ing the revision and the
SISUHES Med in support therect ang ime arder of the fet Court
of Sri, SURESH KUMAR BE Gpy KRALAVA, Advacate frr the Petitioner a and of
eR Re
y COHRDKER:
a8
3
pee
"=
allowed for recalling the NBWL"
"
x
LANoS of 2025 is
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To,
One spare copy
2.
KU
HEGH COURT
DRLYLR, J
DATED 04 12.2085
LIST ON 26.42.2028
ORDER
IA No.1 OF 2025 iN CRURG.NoW342 of 2018 WARRANT RECALLE ae cI