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Andhra Pradesh High Court - Amravati

Sisuhes Med In Support Therect Ang Ime ... vs 4 2 Ny on 4 December, 2025

iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
PHURSDAY, THE FOURTH DAY OF DECEMBER,
RW THOUSAND AND TWENTY FIVE
-PRESENT:
THE HONOURABLE OR JUSTICE y. LAKSHMANA RAG

Se ANS

IA No. 1 OF 2035 =

IN
CRIMINAL REVISION CASE NO: 1343 OF 2049
Sehween:

a ri

KF ames, ~/O, Late OD. Nrishnaswamy, Aged about 43 years,

s

em

Py
ts

AND
Chittoor Mandal & Distric

Andhra Prade 28h, Arniaravath!

tht

pechon, the High Court may be pleased te io recall the NBW issued anainst
ws z a)

ine petdioner an O5 17.2085 in CILRLC. No. 1342 of 2079, Pending ONMsposal of

The revision com Hg on for hearing. upon oerusi ing the revision and the

SISUHES Med in support therect ang ime arder of the fet Court

of Sri, SURESH KUMAR BE Gpy KRALAVA, Advacate frr the Petitioner a and of

eR Re



y COHRDKER:

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allowed for recalling the NBWL"

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To,

One spare copy

2.
KU


HEGH COURT

DRLYLR, J

DATED 04 12.2085

LIST ON 26.42.2028

ORDER

IA No.1 OF 2025 iN CRURG.NoW342 of 2018 WARRANT RECALLE ae cI