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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(8)(i) in Damodaram Sanjivayya National Law University Act, 2008

(i)ensure that the provisions of this Act, statues and regulations are duly implemented and he shall have all powers as are necessary for that purpose: