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State of Uttar Pradesh - Section

Section 1 in U.P. Flood Emergency Powers (Evacuation and Requisition) Act, 1951

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Flood Emergency Powers (Evacuation and Requisition) Act, 1951.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force at once.