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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Telangana - Subsection

Section 102(1)(d) in Telangana Panchayat Raj Act, 2018

(d)provide passages of sufficient width between the stalls and make such alterations in the stalls, passages, shops, doors or other parts of the market as the Gram Panchayat may direct;