Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23A] [Entire Act] State of Rajasthan - Subsection Section 23A(1) in University of Rajasthan Act, 1946 (1)The Academic Council shall have control and general regulation of and be responsible for the maintenance of the standards of teaching and examination within the University.
