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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(17) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(17)He/She shall do the proof reading of the proof vis-a-vis original manuscript according to the detailed instructions given by the Secretary. He/She shall be responsible for errorless proof reading of the question papers. He/She shall be responsible for any lapses/omissions occurred during proof reading.