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State of Jharkhand - Section

Section 152 in Bihar Education Code, 1961

152. Primary Education.

- The following is the text of the Bihar and Orissa Primary Education Act (1 of 1919) as amended by Bihar Act XVI of 1939 and Bihar Act XVII of 1946 and Bihar Act IV of 1959.An Act to Provide for The Extension of Primary Education in the State of BiharWhereas it is expedient to provide for the extension of primary education in the State of Bihar.And whereas it is expedient to amend the Bihar and Orissa Primary Education Act, 1919 in the manner hereinafter appearing, it is hereby enacted as follows -