Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(3)(m) in Bihar Agricultural University Act, 2010 (m)Any other subject related to Agriculture, and allied sciences applicable for management and socio-economic upliftment of the rural communities.