Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Jharkhand - Section

Section 8 in The Bengal Alluvion and Diluvion Act, 1847

8. [ [Section 8 repealed by Act 14 of 1870.]

* * * * *]