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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(a) in The Orissa State Financial Corporation General Regulations, 2003

(a)To discuss and if deemed fit, to adopt the annual accounts of the Corporation including the Profit and Loss Account and the balance sheet for the year ending the 31st March, together with the report of the Board of Directors on the working of the Corporation throughout the year, the auditor's report(s) on the said balance sheet and accounts and proposals for declaration of dividend and capitalisation of reserves;