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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(2)(c) in The Delhi Shops and Establishments Act, 1954

(c)the conditions subject to which any exemption under this Act may be granted;
(cc)[ the manner in which inquiry under sub-section (2) of section 15 shall be held;] [Clause (cc) inserted by Central Act 21 of 1961.]