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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(vii)The 'Indian Nurses Register' means the register of Nurses, Midwives, Auxiliary Nurses Midwives and Health Visitors registered in respective SNRCs as referred in Section 15-A of the Act.