Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 298(2)] [Section 298] [Entire Act] Union of India - Subsection Section 298(2)(b) in Government of India Act, 1935 (b)recognises the existence of some right, privilege or disability attaching to members of a community by virtue of some personal law or custom having the force of law.