Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(f) in Orissa State Bar Council Legal Aid Rules, 1986 (f)All sums recovered from the persons receiving Legal Aid or on their behalf or from their opponents or from the Court by virtue of any decree or order or agreement or otherwise.
