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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(8)(xii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(xii)All the candidates called for counselling shall, produce the specified original Certificates along with the duly attested photocopies and the Convener (admissions) shall be entitled to cause verification of all the Certificates produced by the candidates.