Supreme Court - Daily Orders
New Horizon Dental College And Research ... vs Union Of India on 11 May, 2016
Bench: Dipak Misra, Shiva Kirti Singh
WP(C) 240/16
1
ITEM NO.16 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.240/2016
NEW HORIZON DENTAL COLLEGE AND RESEARCH Petitioner(s)
INSTITUTE
VERSUS
UNION OF INDIA AND ORS Respondent(s)
Date : 11/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Navin Prakash, AOR
Mr. Anshumkan Shrivastava, Adv.
Mr. Abhijeet Shrivastava, Adv.
Mr. Tarun Gulia, Adv.
Mr. Siddharth Shrivastava, Adv.
Mr. Pulkit Tare, Adv.
Ms. Ruchi Sahay, Adv.
Mr. Anantha Narayana, Adv.
Ms. Meetu Singh, Adv.
For Respondent(s) Ms. Pinky Anand, ASG
Ms. Rekha Pandey, Adv.
Mr. Akash Jindal, Adv.
Mr. R.K. Rathore, Adv.
Mr. Gaurav Sharma, AOR
Ms. Vara Gaur, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Sameer Shrivastava, Adv.
Mr. Anup Jain, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
CHETAN KUMAR
Date: 2016.05.12
O R D E R
16:22:14 IST Reason:
Mr. Sameer Shrivastava, learned counsel appearing for the Chhattisgarh Ayush and Health Sciences University, the respondent No.3 herein, shall obtain instructions as to WP(C) 240/16 2 whether the affiliation granted by the University for academic session 2015-2016, could enure to the benefits of academic session 2016-2017, so that the educational institution can admit fresh students in that session.
List the matter on 13th May, 2016.
Let a copy of the order be given to the learned counsel appearing for the University during course of the day.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master