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Supreme Court - Daily Orders

New Horizon Dental College And Research ... vs Union Of India on 11 May, 2016

Bench: Dipak Misra, Shiva Kirti Singh

     WP(C) 240/16
                                                      1

     ITEM NO.16                               COURT NO.4                 SECTION X

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                                   Writ Petition (Civil) No.240/2016


     NEW HORIZON DENTAL COLLEGE AND RESEARCH                              Petitioner(s)
     INSTITUTE

                                                     VERSUS

     UNION OF INDIA AND ORS                                               Respondent(s)


     Date : 11/05/2016 This petition was called on for hearing today.

     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                 Mr.   Ravindra Shrivastava, Sr. Adv.
                                       Mr.   Navin Prakash, AOR
                                       Mr.   Anshumkan Shrivastava, Adv.
                                       Mr.   Abhijeet Shrivastava, Adv.
                                       Mr.   Tarun Gulia, Adv.
                                       Mr.   Siddharth Shrivastava, Adv.
                                       Mr.   Pulkit Tare, Adv.
                                       Ms.   Ruchi Sahay, Adv.
                                       Mr.   Anantha Narayana, Adv.
                                       Ms.   Meetu Singh, Adv.

     For Respondent(s)                 Ms.   Pinky Anand, ASG
                                       Ms.   Rekha Pandey, Adv.
                                       Mr.   Akash Jindal, Adv.
                                       Mr.   R.K. Rathore, Adv.

                                       Mr. Gaurav Sharma, AOR
                                       Ms. Vara Gaur, Adv.
                                       Mr. Dhawal Mohan, Adv.

                                       Mr. Sameer Shrivastava, Adv.
                                       Mr. Anup Jain, Adv.

Signature Not Verified
                            UPON hearing the counsel the Court made the following
Digitally signed by
CHETAN KUMAR
Date: 2016.05.12
                                               O R D E R

16:22:14 IST Reason:

Mr. Sameer Shrivastava, learned counsel appearing for the Chhattisgarh Ayush and Health Sciences University, the respondent No.3 herein, shall obtain instructions as to WP(C) 240/16 2 whether the affiliation granted by the University for academic session 2015-2016, could enure to the benefits of academic session 2016-2017, so that the educational institution can admit fresh students in that session.
List the matter on 13th May, 2016.
Let a copy of the order be given to the learned counsel appearing for the University during course of the day.




               (Chetan Kumar)                          (H.S. Parasher)
                Court Master                             Court Master