Section 13 in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985
13.
A licensed chemist or licensed dealer may subject to Rules 17 and 18 transmit narcotic drugs for bona fide medical purposes under a pass obtained from the Collector:Provided that such a pass shall not be granted for the transmission of any such drug in a quantity exceeding the quantity of such drug which such chemist or dealer may possess in his licensed premises in accordance with his licence.
