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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Maharashtra - Subsection

Section 169(5) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(5)The Electoral Roll of a College/Recognised Institution shall consist of all the Class Representatives of that College/ Institution. These class representatives, immediately on the seventh day after election of the class representatives held on the date notified under section 169(4) and if it is a holiday, on the next working day after the seventh day, shall elect one from among themselves to be a member of the Students' Council to represent the College/Institution (hereinafter called the 'University Representatives') in a meeting to be convened by the Principal/Head of the Institution.