Patna High Court - Orders
M/S Gaya Roller Flour Mills Pv vs The Bihar State Electricity Bo on 5 July, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL WRIT JURISDICTION CASE No.9734 of 2006
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M/S GAYA ROLLER FLOUR MILLS PV - Petitioner/s(s)
Versus
THE BIHAR STATE ELECTRICITY BO - Respondent/s(s)
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5 05.07.2011As prayed for on behalf of the Respondents , two weeks' time is granted to enable the learned counsel to seek instruction and file counter affidavit.
Post this matter after two weeks.
Spd/- ( Dr. Ravi Ranjan, J.)