Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(c) in The Punjabi University Act, 1961 (c)the constitution of a pension or provident fund and the establishment of an insurance scheme for the benefit of the officers, teachers the other employees of the University;
