Delhi High Court - Orders
Reena Jha And Anr vs Union Of India And Ors on 8 February, 2019
Bench: S. Ravindra Bhat, Anu Malhotra
$~SB-1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5011/2017
REENA JHA AND ANR. ..... Petitioners
versus
UNION OF INDIA AND ORS. ..... Respondents
+ W.P.(C) 8295/2017
ARTI GUPTA AND ORS ..... Petitioners
versus
UNION OF INDIA AND ANR. ..... Respondents
Present : Mr. Gautam Khazanchi, Adv. for petitioner in
W.P.(C)No.5011/2017.
Ms. Sridevi Panikkar, Adv. for petitioner in W.P.(C)
8295/2017.
Mr. Sanjoy Ghose, ASC, GNCTD in W.P.(C)No.5011/2017.
Mr. Ajay Digpaul, Adv. for NCPCR in W.P.(C)No.5011/2017.
Ms. Jhanvi Dubey, Adv. in W.P.(C)No.5011/2017.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 08.02.2019 The Hon'ble Division Bench did not assemble today. List on 17.05.2019.
BY ORDER COURT MASTER FEBRUARY 08, 2019/aj