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Bombay High Court

Rajiv Vyas vs Johnwin Manavalan & Ors on 8 October, 2010

Author: S.J. Vazifdar

Bench: S.J. Vazifdar

                                                                   arbap162-09




                                                                                
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION




                                                        
                  ARBITRATION APPLICATION NO.162 OF 2009


    Rajiv Vyas                                                ....Applicant




                                                       
              V/s.
    Johnwin Manavalan & Ors.                                  ....Respondents




                                            
    None for the Applicant.

    Mr.Narayan Sahu i/b Federal & Rashmikant for Respondent Nos.1 and 2.
                              
                             
                                CORAM : S.J. VAZIFDAR, J.

DATE : 8TH OCTOBER, 2010.

P.C. :-

Mentioned, not on board.

2. It remained to be added in the order and judgment dated 8.9.2010 that the same will remain stayed upto and including 30.11.2010 to enable the respondents to challenge the same.

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