Bombay High Court
Rajiv Vyas vs Johnwin Manavalan & Ors on 8 October, 2010
Author: S.J. Vazifdar
Bench: S.J. Vazifdar
arbap162-09
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO.162 OF 2009
Rajiv Vyas ....Applicant
V/s.
Johnwin Manavalan & Ors. ....Respondents
None for the Applicant.
Mr.Narayan Sahu i/b Federal & Rashmikant for Respondent Nos.1 and 2.
CORAM : S.J. VAZIFDAR, J.
DATE : 8TH OCTOBER, 2010.
P.C. :-
Mentioned, not on board.
2. It remained to be added in the order and judgment dated 8.9.2010 that the same will remain stayed upto and including 30.11.2010 to enable the respondents to challenge the same.
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