Supreme Court - Daily Orders
Arunachala Gounder (Dead) By Lrs vs Ponnusamy And Ors. on 20 July, 2021
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.101 Court 8 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6659/2011
ARUNACHALA GOUNDER (DEAD) BY LRS Appellant(s)
VERSUS
PONNUSAMY AND ORS. Respondent(s)
([ PART HEARD BY : HON'BLE S. ABDUL NAZEER AND HON'BLE KRISHNA
MURARI,JJ. ])
Date : 20-07-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. P. V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay,Adv.
Mr. Y.Lokesh,Adv.
Ms. V.Keerthana,Adv.
Mr. Anubhav Chaturvedi,Adv.
Mr. Pankaj Agarwal,Adv.
For Respondent(s) Mr. K. K. Mani, AOR
Ms. T.Archana,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List the matter for further hearing on 22nd July, 2021 as part-heard.
Liberty is granted to file additional documents, in the meantime.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.07.20 (ANITA MALHOTRA) (KAMLESH RAWAT) 16:19:25 IST Reason: COURT MASTER COURT MASTER