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Supreme Court - Daily Orders

Arunachala Gounder (Dead) By Lrs vs Ponnusamy And Ors. on 20 July, 2021

Bench: S. Abdul Nazeer, Krishna Murari

     ITEM NO.101                    Court 8 (Video Conferencing)              SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).    6659/2011


     ARUNACHALA GOUNDER (DEAD) BY LRS                                      Appellant(s)

                                                        VERSUS

     PONNUSAMY AND ORS.                                                    Respondent(s)

     ([ PART HEARD BY : HON'BLE S. ABDUL NAZEER AND HON'BLE KRISHNA
     MURARI,JJ. ])

     Date : 20-07-2021 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE KRISHNA MURARI

     For Appellant(s)                  Mr.    P. V. Yogeswaran, AOR
                                       Mr.    Ashish Kumar Upadhyay,Adv.
                                       Mr.    Y.Lokesh,Adv.
                                       Ms.    V.Keerthana,Adv.
                                       Mr.    Anubhav Chaturvedi,Adv.
                                       Mr.    Pankaj Agarwal,Adv.

     For Respondent(s)                 Mr. K. K. Mani, AOR
                                       Ms. T.Archana,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard in part.

List the matter for further hearing on 22nd July, 2021 as part-heard.

Liberty is granted to file additional documents, in the meantime.

Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.07.20 (ANITA MALHOTRA) (KAMLESH RAWAT) 16:19:25 IST Reason: COURT MASTER COURT MASTER