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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(ix) in The Orissa Development Authorities Act, 1982

(ix)such other matters, which may be provided in a town planning scheme under Clause (i) of Sub-section (4) of Section 22 ;