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[Cites 0, Cited by 0] [Section 16(12)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(12)(a) in The Delhi Value Added Tax Act, 2004

(a)by notification in the Official Gazette, notify schemes of composition; subject to such conditions and restrictions as may be specified therein, of tax payable by a class of dealers or classes of dealers and different types of schemes may be notified for different classes of dealers;