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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(iii) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(iii)that the upper age limit mentioned above shall be 50 years in the case of the ex-service personnel and the reservists namely the Defence service personnel who were transferred to the Reserve;