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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(7)(iv) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(iv)details of the share holders from whom shares exceeding one-per cent of total [shares or other specified securities] [Substituted by S.O. 745(E), dated 18.6.2004] bought back; and,