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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(g) in The Technology Development Board Act, 1995

(g)the form of annual statement of accounts under sub-section (1) of section 13 and the date before which the audited copy of the, accounts may be furnished to the Central Government under sub-section (4) of that section;