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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in Petroleum and Natural Gas Regulatory Board (Imbalance Management Services) Regulations, 2016

(d)"Imbalance Management Services" means such services that enable customers or shippers to manage their imbalances in an orderly fashion;