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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Mizoram - Subsection

Section 1(3) in Mizoram (Land Revenue) Act, 2013

(3)It shall come into force on such date or dates as the State Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of the Act.