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Bombay High Court

Rajendra Chaudhary S/O Vikram Singh ... vs Union Of India And Ors on 9 April, 2026

                                                                             907-Apeal-107 & 2772-26.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION
          Digitally


BALAJI
          signed by
          BALAJI
          GOVINDRAO
                                             CRIMINAL APPEAL NO.107 OF 2026
GOVINDRAO PANCHAL
PANCHAL   Date:
          2026.04.09
          18:52:01
          +0530
                       Rajendra Chaudhary S/o
                       Vikram Singh Chaudhary @ Dashrath
                       @ Samander @ Badal Yadav @ Laxman
                       Das Maharaj & Anr.                                         .. Appellants
                                Vs.
                       Union of India & Ors.                                      .. Respondents

                                                      WITH
                                     CRIMINAL APPEAL (STAMP) NO.2772 OF 2026
                                                      WITH
                                       INTERIM APPLICATION NO.432 OF 2026

                       Manohar S/o Ram Singh Narwaria @
                       Digaria @ Sumer Thakur & Anr.                   .. Appellants
                                Vs.
                       Union of India & Ors.                           .. Respondents
                                                       ...
                       Mr. Kaushik Mhatre, Advocate for the Appellants in Appeal No.107
                       of 2026.
                       Mr. Girish Kulkarni, Senior Advocate a/w Mr. Abhishek Kunchikor,
                       Mr. Himanshu Indise & Mr. Sujay Shingade i/by Mr. Kaushik
                       Mhatre, Advocates for the Appellants in Appeal (Stamp) No.2772 of
                       2026.
                       Mr. Anil C. Singh, Additional Solicitor General a/w Mr. Chintan
                       Shah, Special, Mr. Krishnakant Deshmukh & Ms. Rama Gupta,
                       Advocates for the Respondent-NIA in both the Appeals.
                       Mr. Kuldeep Patil a/w Mr. Anay Joshi, Mr. Digvijay Kachare, Ms.
                       Saili Dhuru, Mr. Sumitkumar Nimbalkar & Ms. Sanika Joshi,
                       Advocates for the Respondent-CBI in both the Appeals.
                       Mrs. M. M. Deshmukh I/C PP a/w Mr. K. V. Saste, Addl. PP for the
                       Respondent-State.
                       Mr. Amol Rajguru, Addl. SP, NIA MUmbai, Mr. Akhilesh Singh, PI,
                       NIA Mumbai & Mr. Sandip Sule, PI, NIA, Mumbai are present.

                                                                   ...
                                        CORAM :            SHREE CHANDRASHEKHAR, CJ &
                                                           GAUTAM A. ANKHAD, J.
                                       DATE            :   9th APRIL 2026.

                       Panchal



                                 ::: Uploaded on - 09/04/2026                ::: Downloaded on - 10/04/2026 01:00:04 :::

907-Apeal-107 & 2772-26.doc P.C. :

For filing relevant documents by Mr. Girish Kulkarni, the learned senior counsel appearing for the appellants in Criminal Appeal (Stamp) No.2772 of 2026, post this matter on 15 th April 2026 to be placed first on board.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] Panchal ::: Uploaded on - 09/04/2026 ::: Downloaded on - 10/04/2026 01:00:04 :::